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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(3) in Bihar Land Mutation Rules, 2012

(3)The Karmachari on the basis of the entries of the Tenants' Ledger register and Khesra register shall update the entries of the Continuous Khatian in Form-IB. The Karmachari shall give a certificate regarding correctness of the entries of the Continuous Khatian. Entries of the Continuous Khatian shall be verified cent percent by the Circle Inspector concerned who shall give a certificate with regard to the correctness of the entries of the Continuous Khatian. The Circle Officer concerned shall verify at least 25% entries of the Continuous Khatian and record his verification.