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Bombay High Court

Union Of India vs Sanjeev V. Deshpande And Anr on 14 October, 2019

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. APPLICATION NO. 4741 OF 2005

 Sanjeev Vitthal Deshpande                           ....Applicant
              V/S
 Intelligence Officer (ncb) And Anr.              ....Respondent

WITH CRIMINAL APPLN. U/S 482 NO. 1094 OF 2016 Union Of India ....Applicant V/S Ravi Prakash Goel And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 1154 OF 2016 Union Of India ....Applicant V/S Sanjeev V. Deshpande And Anr ....Respondent None present For Applicant MS.Madhura Chitnis i/by Ms Rati B Amrolia Respondent No.1 A.A.Palkar App for state.

CORAM : REVATI MOHITE DERE, J DATE : 14th October, 2019 P.C. :

Stand over to 28/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 14/10/2019 ::: Downloaded on - 15/10/2019 02:12:45 :::