Bombay High Court
Union Of India vs Sanjeev V. Deshpande And Anr on 14 October, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 4741 OF 2005
Sanjeev Vitthal Deshpande ....Applicant
V/S
Intelligence Officer (ncb) And Anr. ....Respondent
WITH CRIMINAL APPLN. U/S 482 NO. 1094 OF 2016 Union Of India ....Applicant V/S Ravi Prakash Goel And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 1154 OF 2016 Union Of India ....Applicant V/S Sanjeev V. Deshpande And Anr ....Respondent None present For Applicant MS.Madhura Chitnis i/by Ms Rati B Amrolia Respondent No.1 A.A.Palkar App for state.
CORAM : REVATI MOHITE DERE, J DATE : 14th October, 2019 P.C. :
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