Section 57(8)(b) in Sanskrit College and University, West Bengal Act, 2015
(b)All sanctioned posts of the Sanskrit College shall stand transferred to the University and all Government employees i.e. all teaching and non-teaching staff employed in the College will continue to function under the University in their existing capacities till such time the posts are actually filled up by the University through the due selection process or the incumbents are posted elsewhere by appropriate Government Orders or Notifications to be issued from time to time; and until such time the said teaching and non-teaching staff during their tenure in the University will continue to enjoy the same pay and allowances upon the same terms and conditions of service with the same rights and privileges as to pension, gratuity, provident fund, savings cum group insurance scheme and other matters as they would enjoy as the State Government employees.