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State of Tamilnadu - Section

Section 5 in Gender Sensitisation & Sexual Harassment of Women at the Madras High Court -Principal Seat at Chennai and Madurai Bench at Madurai - (Prevention, Prohibition And Redressal) Regulations, 2013

5. Term of Gender Sensitization & Internal Complaints Committee members.

- The term of each member of the GSICC shall be for two years, subject to the member being nominated for a maximum of two terms and a member who has been removed under Regulation 4(5) shall not be eligible for re-nomination.