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State of Rajasthan - Section

Section 50 in The Rajasthan Excise Rules, 1956

50. Hotel or Dakbungalow Licences.

- Hotel or staging bungalow or Dakbungalow licences for the retail sale of foreign liquor cover retail sale-
(a)for consumption on the premises only, and
(b)only to persons actually residing in the hotel or bungalow for their own use, or for lodgers making a temporary halt and the licensee shall not sell foreign liquor for any other purpose or to any other person.