Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 31] [Entire Act] Union of India - Subsection Section 31(6) in The Food Safety And Standards Act, 2006 (6)A single licence may be issued by the Designated Officer for one or more articles of food and also for different establishments or premises in the same area.
