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[Cites 0, Cited by 0] [Section 67A] [Entire Act]

Union of India - Subsection

Section 67A(16) in Aircraft Rules, 1937

(16)[ A Flight Radio Telephone Operator shall log the flight time during which he actually performs the duties of a Flight Radio Telephone Operator.] [Substituted by G.S.R. 485(E), dated 28.6.2001 (w.e.f. 28.6.2001).]