Section 163(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)Without prejudice to any other provisions of this Act, the provisions of Sections 164, 165, 166, 167, 168, 169, 170, 171, 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 184, 186, 187, 209, 213 and 216 of this Chapter shall apply only to those portions of the rural area as have been specified by the Zila Panchayat under this section.