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[Cites 0, Cited by 5] [Section 4(2)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2)(a) in East Punjab Urban Rent Restriction Act, 1949

(a)the prevailing rates of rent in the locality for the same or similar accommodation in similar circumstances during the twelve months prior to the 1st January, 1939; and