Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008 7. Period of Validity of Licence. - A licence unless sooner suspended or cancelled shall be valid for a period of one year or a part thereof from the date of issue of licence.
