Section 14(2)(iii) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2)(iii) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

(iii)Where the tax is intended to be paid directly by the Drawing and Disbursing Officer or other authorised officer in the Treasury, the same shall be paid through Challan in triplicate in O.T.C. Form No. 6.

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State of Odisha - Subsection

Section 14(2)(iii) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000