Madhya Pradesh High Court
Dev Narayan Gaur vs Executive Engineer on 16 March, 2020
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 SA-695-2020 The High Court Of Madhya Pradesh SA-695-2020 (DEV NARAYAN GAUR Vs EXECUTIVE ENGINEER AND OTHERS) 1 Jabalpur, Dated : 16-03-2020 None for the appellant. Adjourned.
(SANJAY DWIVEDI) JUDGE Prachi Digitally signed by PRACHI PANDEY Date: 20/03/2020 16:59:29