Delhi High Court - Orders
Mount Abu Education Society Regd & Anr vs North Delhi Municipal Corporation & Anr on 2 February, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2810/2021 & CM. APPL. 8487/2021
MOUNT ABU EDUCATION SOCIETY
REGD & ANR. ..... Petitioners
Through: Mr.Kamal Gupta, Mr.Sparsh
Aggarwal and Ms.Paridhi Bist,
Advocates
versus
NORTH DELHI MUNICIPAL
CORPORATION & ANR. ..... Respondents
Through: Mr.Nitin Mishra and Mr.Keshav
Sehgal, Advocates for DDA.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 02.02.2023
1. Learned counsels for the parties submit that decision in LPA 140/2021 is awaited.
2. Re-notify on 21.08.2023.
MANOJ KUMAR OHRI, J FEBRUARY 2, 2023/v Digitally Signed By:SANGEETA ANAND Signing Date:06.02.2023 13:35:43