Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 277A] [Entire Act] State of Rajasthan - Subsection Section 277A(iii) in Rajasthan Panchayati Raj Rules, 1996 (iii)in addition to the advertisement the Authorized Agency may issue, in such other manner, as the Authorized Agency may deem fit, such other instructions for the guidance of the candidates;
