Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of West Bengal - Subsection Section 93(1) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 (1)The Authority may make regulations not inconsistent with this Act or the rules make thereunder, for carrying out its functions under this Act.
