Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 27 in National Law University of Uttarakhand Act, 2011

27. Heads of the Department.

(1)There shall be a Head of the Department for each of the departments in the University.
(2)The powers, functions, appointments and the conditions of service of the Heads of the Department shall be as prescribed by the regulations.