Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(23)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(23)(a) in Alagappa University Act, 1985

(a)to appoint the University Lecturers, University Readers, University Professors and teachers of the University, fix their emoluments, if any, define their duties and the conditions of their services and provide for filling up of temporary vacancies;