Bombay High Court
Runwal Constructions Runwal And Omkar ... vs Shri. Garfield Deepak D Souza on 23 February, 2021
Author: C.V. Bhadang
Bench: C.V. Bhadang
13-sast-33529-2018 with cas-1522-2018 with cont mt.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL (ST) NO.33529 OF 2018
WITH
CIVIL APPLICATION NO.1522 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36522 OF 2018
WITH
SECOND APPEAL (ST) NO.33577 OF 2018
Runwal Constructions ..Appellant
Vs.
Shri.Nitin Shantilal Jain ..Respondent
WITH
CIVIL APPLICATION NO.1529 OF 2018
IN
SECOND APPEAL (ST) NO.33577 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36395 OF 2018
WITH
CIVIL APPLICATION NO.288 OF 2019
WITH
CIVIL APPLICATION (ST) NO.5789 OF 2019
Runwal Constructions ..Applicant
Vs.
Bharat Shah ..Respondent
WITH
SECOND APPEAL (ST) NO.33582 OF 2018
WITH
CIVIL APPLICATION NO.1520 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36521 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Mrs.Neha Arvind Nadkarani & Anr. ..Respondents
WITH
SECOND APPEAL (ST) NO.33586 OF 2018
WITH
CIVIL APPLICATION NO.1526 OF 2018
Mamta Kale page 1 of 5
::: Uploaded on - 23/02/2021 ::: Downloaded on - 23/02/2021 23:42:18 :::
13-sast-33529-2018 with cas-1522-2018 with cont mt.
WITH
CIVIL APPLICATION (ST) NO.36512 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Shri.Nitin Koregaonkar ..Respondent
WITH
SECOND APPEAL (ST) NO.33589 OF 2018
WITH
CIVIL APPLICATION NO.1521 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36509 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Shri.Pravir Karmokar ..Respondent
WITH
SECOND APPEAL (ST) NO.33592 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36513 OF 2018
WITH
CIVIL APPLICATION NO.1530 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Shri.Garfield Deepak Dosouza ..Respondent
WITH
SECOND APPEAL (ST) NO.33598 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36517 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Shri.Satish Kumar & Ors. ..Respondents
WITH
CIVIL APPLICATION NO.1532 OF 2018
IN
SECOND APPEAL (ST) NO.33598 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Mamta Kale page 2 of 5
::: Uploaded on - 23/02/2021 ::: Downloaded on - 23/02/2021 23:42:18 :::
13-sast-33529-2018 with cas-1522-2018 with cont mt.
Vs.
Shri.Srinivasn Sundaresan & Ors. ..Respondents
WITH
SECOND APPEAL (ST) NO.33602 OF 2018
WITH
CIVIL APPLICATION NO.1523 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36524 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Shri.Satish Maruti Shirsekar ..Respondent
WITH
INTERIM APPLICATION NO.3352 OF 2019
Satish Maruti Shirsekar ..Applicant
Vs.
Runwal Constructions ..Respondent
SECOND APPEAL (ST) NO.33603 OF 2018
WITH
CIVIL APPLICATION NO.1531 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36511 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Shri.Sudhir Ray ..Respondent
SECOND APPEAL (ST) NO.33606 OF 2018
WITH
CIVIL APPLICATION NO.1524 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36518 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Shri.Prachi Chindarkar ..Respondent
Mamta Kale page 3 of 5
::: Uploaded on - 23/02/2021 ::: Downloaded on - 23/02/2021 23:42:18 :::
13-sast-33529-2018 with cas-1522-2018 with cont mt.
WITH
SECOND APPEAL (ST) NO.33622 OF 2018
WITH
CIVIL APPLICATION NO.1527 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36514 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Samira Sultana Halim Mohameed ..Respondent
WITH
SECOND APPEAL (ST) NO.33624 OF 2018
WITH
CIVIL APPLICATION NO.1528 OF 2018
WITH
CIVIL APPLICATION (ST) NO.36505 OF 2018
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Shri.Parag Chandrakant Sawant & Anr. ..Respondents
WITH
SECOND APPEAL (ST) NO.33624 OF 2018
WITH
CIVIL APPLICATION NO.1519 OF 2018
WITH
CIVIL APPLICATION NO.287 OF 2019
Runwal Constructions & Omkar Esquare ..Appellant
Vs.
Shri.Tertuliano Anthony James Pereira ..Respondent
----
Mr. S. U. Kamdar, Senior Advocate a/w. Ms. Garima Agrawal i/b.
Wadia Ghandy & Co., for the Appellant.
None for the Respondents.
----
CORAM : C.V. BHADANG, J.
DATE : 23rd FEBRUARY 2021
Mamta Kale page 4 of 5
::: Uploaded on - 23/02/2021 ::: Downloaded on - 23/02/2021 23:42:18 :::
13-sast-33529-2018 with cas-1522-2018 with cont mt. P.C. . Mr. Kamdar, the learned Senior counsel for the appellants points out that these second appeals were finally heard by this Court (N. W. Sambre, J.) on 17/2/2020 and they were posted for orders on 24/2/2020. He therefore points out that the second appeals will have to be placed before the same Bench.
2. Office to examine and to take appropriate steps as may be necessary.
C.V. BHADANG, J.
Mamta Kale page 5 of 5
::: Uploaded on - 23/02/2021 ::: Downloaded on - 23/02/2021 23:42:18 :::