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State of Assam - Section

Section 78 in Assam Panchayat Act, 1994

78. Presence of Government officers in ZP Meeting.

- If it appears to a Zilla Parishad that the attendance of any District Officer of the Government having jurisdiction in the District is desirable at a meeting of the Zilla Parishad, the Chief Executive Officer shall by a letter addressed to such Officer, not less than fifteen days before the intended meeting, request that Officer to be present at the meeting, and the Officer shall unless prevented by reasonable cause, attend the meeting:Provided that the Officer on receipt of such letter may, if he, for any unavoidable cause as aforesaid is unable to be present thereby himself, instruct his Deputy or other departmental Subordinate Officer to represent him at the meeting.