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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in Tamil Nadu Fire Service Rules, 1990

(h)"Fire Officer" means a Member of the Tamil Nadu Fire Service of and above the rank of Assistant Station Fire Officer and Officer in charge of the Station and also shall include the Leading Fireman in cases where the Assistant Station Fire Officer and Station Fire Officer are absent;