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[Cites 0, Cited by 0] [Section 11C(3)] [Section 11C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11C(3)(d) in The U.P. Panchayat Raj Act, 1947

(d)hold any office in more than one Gram Panchayat [***] [Omitted 'or Nyaya Panchayat' by U.P. Act No. 6 of 2017.] ,