Rajasthan High Court - Jodhpur
Shahnaz Bhati vs Mohammed Shahid Chhipa on 16 July, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Appl. No. 87/2019
Shahnaz Bhati W/o Mohammed Shahid Chhipa, Aged About 24
Years, D/o Farook Mohammed Bhati, R/o Gali Number - 1,
Opposite Petrol Pump, Gul Ali Nagari, Bhilwara Presently
Residing - Opposite Mirdha College, Postal Colony, Nagaur.
----Petitioner
Versus
Mohammed Shahid Chhipa S/o Mohammed Kamil Chhipa, Aged
About 24 Years, R/o Gali Number - 1 Opposite Petrol Pump, Gul
Ali Nagari, Bhilwara.
----Respondent
For Petitioner(s) : Mr.MA Siddiqui.
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 16/07/2019 Issue notice to the respondent, returnable in four weeks.
In the meanwhile, further proceedings in the Case No.11/2018 pending before the learned Family Court, Bhilwara shall remain stayed.
(DR. PUSHPENDRA SINGH BHATI)J. 72-SPhophaliya/-
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