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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of West Bengal - Subsection

Section 99(c) in Police Regulations, Calcutta, 1968

(c)The officer recording the confession shall immediately send the confession person to the Chief Presidency Magistrate or the appropriate Magistrate at Sealdah or Alipore, as the case may be, in order that the confession may be judicially recorded.