Madhya Pradesh High Court
Nilesh vs The State Of Madhya Pradesh on 11 January, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6008 of 2022 (NILESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 11-01-2023 List the matter alongwith CRA No. 5985/2022.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
R
Signature Not Verified
Signed by: ROSHNI SINGH
Signing time: 12-Jan-23
5:09:19 PM