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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(3)Subject to the control of the State Government the Licensing Authority may during the pendency or in contemplation of proceeding under sub-clause (2) suspend such licence.