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[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Uttar Pradesh - Subsection

Section 238(1)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(d)the establishment of Committees other than advisory Committees, for any purpose, and the determination of all matters relating to the constitution and procedure of such Committees :-