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State of Rajasthan - Section

Section 31 in The Rajasthan Distilleries Rules, 1977

31. Wash and spirit to be conveyed through closed pipes.

- Wash shall be conveyed from the wash backs to the stills in closed pipes. The distillation to the time when the spirit is issued from the store vats the distillate shall be contained in closed receptacles and conveyed through closed pipes.Spent wash and spent less shall be carried off in closed pipes or covered drains.