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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(1)(g) in Andhra Pradesh Excise Act, 1968

(g)sells or gives any intoxicant to any person apparently under twenty one years of age or permits or suffers such person to remain in or on the premises where any excisable article is sold or manufactured; or