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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(1) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(1)The Chancellor shall be appointed by the Sponsoring Body for a period of five years from the date on which he enters upon his office and shall be eligible for re-appointment;Provided that a Chancellor shall notwithstanding the expiration of his term continue to hold office until his successor enters upon the office.