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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1)(c) in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992

(c)in replacing or as the case may be, restoring to the previous state, the [property including any road] [Substituted by Tamil Nadu Act 46 of 1996], bridge, navigable channel, natural or artificial.