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[Cites 0, Cited by 0] [Section 305] [Entire Act]

State of Punjab - Subsection

Section 305(2) in The Punjab Municipal Act, 1999

(2)In this section, expression petroleum Class 'A', petroleum Class 'B' or petroleum Class 'C', has the same meaning as it has in the Petroleum Act, 1934 (Act 30 of 1934).Drains of Private Streets and Drainage of Premises