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Calcutta High Court (Appellete Side)

Supriya Mukherjee & Anr vs Ashish Kumar Paul on 17 September, 2019

1 64,SL,Ct.21 17.09.2019 AJ.

C.O. 1925 of 2019 Supriya Mukherjee & Anr.

-Vs-

Ashish Kumar Paul Mr. Samik Sarkar.

... for the petitioner.

Let the matter appear in the Supplementary List of September 23, 2019 under the heading "Expeditious Disposal".

( Biswajit Basu, J. )