Calcutta High Court (Appellete Side)
Supriya Mukherjee & Anr vs Ashish Kumar Paul on 17 September, 2019
1 64,SL,Ct.21 17.09.2019 AJ.
C.O. 1925 of 2019 Supriya Mukherjee & Anr.
-Vs-
Ashish Kumar Paul Mr. Samik Sarkar.
... for the petitioner.
Let the matter appear in the Supplementary List of September 23, 2019 under the heading "Expeditious Disposal".
( Biswajit Basu, J. )