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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(1)The Institute shall appoint such number of employees against the posts as may be sanctioned by the State Government from time to time. The terms and conditions of service of the employees of the Institute shall be such as may be provided in the regulations.