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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(5) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(5)The Board of Studies shall have such powers and perform such functions as may be prescribed by Statute.Chapter-V Finance