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[Cites 0, Cited by 0] [Section 81H] [Entire Act]

State of Kerala - Subsection

Section 81H(8) in Kerala Factories Rules, 1957

(8)Attention to brakes and doors. - (a) No locomotive, wagon or other rolling stock shall be kept standing unless its brakes are firmly applied and, where it is on a gradient, without sufficient number of properly constructed scotches placed firmly in position.
(b)No train shall be set in motion until the shunting jamadar has satisfied himself that all wagon doors a re securely fastened.