Section 15 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Foreign Liquor (In District Raipur, Durg, Rajnandgaon, Dhamtari and Mahasamund) Rules, 2001
15. Lifting of foreign liquor in excess of minimum monthwise guaranteed quantity.
- The licensee may lift in excess of monthwise minimum guaranteed quantity for the month with the permission of the District Excise Officer/Asstt. Commissioner and on payment of additional excise duty as may be prescribed.
