Section 6(6) in Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020
(6)The land which is subject to a mortgage at the time of payment of compensation shall pass unencumbered to the person in whom it is vested; and the mortgage debt shall be a charge on the compensation payable to the land owner.
