Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177(1)] [Section 177] [Entire Act] State of West Bengal - Subsection Section 177(1)(a) in New Town, Kolkata Development Authority Act, 2007 (a)upon the issue of any direction to the Development Authority to exercise any power or to perform any function or to discharge any duty, or