Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(7) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (7)The buyer shall be considered to have thoroughly inspected the produce for which he has made a bid and he shall have no right to retract it.
