Section 2(1)(tt) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(tt)"Long -term Access" means the right to use the inter-State transmission system for a period exceeding 12 years but not exceeding 25 years;

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