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Chattisgarh High Court

Babulal Patel vs State Of Chhattisgarh 25 Wps/4020/2018 ... on 18 June, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                   WPS No. 4019 of 2018
                          Babulal Patel Versus State Of Chhattisgarh




18.06.2018

Shri F.S. Khare, counsel for the petitioner.

Ms. Sunita Jain, Panel Lawyer for the State. State counsel would take notice and file reply within four weeks. List thereafter.

Sd/-

Sharad Kumar Gupta Judge kkd