Delhi High Court - Orders
Indira Mayaram Acting ... vs Deputy Commissioner Of Police Central ... on 25 August, 2022
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 867/2019
INDIRA MAYARAM ACTING PRESIDENT/GENERAL
SECRETARY JAWAHARLAL NEHRU NATIONAL
YOUTH CENTRE, NEW DELHI ..... Petitioner
Through: None.
versus
DEPUTY COMMISSIONER OF POLICE
CENTRAL DELHI & ANR ..... Respondents
Through: Mr. Amit Peshwani, Advocate for the
State with S.I. Manoj Kumar, P.S. I.P.
Estate.
CORAM:
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 25.08.2022
1. None has appeared on behalf of the petitioner today. Even on the last date of hearing none was present on behalf of the petitioner.
2. It appears that the petitioner is not interested in the prosecution of the case.
3. The petition along with pending applications, if any is dismissed for want of prosecution.
SUDHIR KUMAR JAIN, J AUGUST 25, 2022/sk/kg Signature Not Verified Digitally Signed By:HARVINDER KAUR BHATIA Signing Date:29.08.2022 17:33:11