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Delhi High Court - Orders

Indira Mayaram Acting ... vs Deputy Commissioner Of Police Central ... on 25 August, 2022

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                          $~20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(CRL) 867/2019
                                  INDIRA   MAYARAM      ACTING PRESIDENT/GENERAL
                                  SECRETARY JAWAHARLAL NEHRU NATIONAL
                                   YOUTH CENTRE, NEW DELHI            ..... Petitioner
                                               Through: None.

                                                      versus

                                  DEPUTY COMMISSIONER OF POLICE
                                  CENTRAL DELHI & ANR                      ..... Respondents
                                               Through: Mr. Amit Peshwani, Advocate for the
                                                        State with S.I. Manoj Kumar, P.S. I.P.
                                                        Estate.

                                  CORAM:
                                  HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                                   ORDER

% 25.08.2022

1. None has appeared on behalf of the petitioner today. Even on the last date of hearing none was present on behalf of the petitioner.

2. It appears that the petitioner is not interested in the prosecution of the case.

3. The petition along with pending applications, if any is dismissed for want of prosecution.

SUDHIR KUMAR JAIN, J AUGUST 25, 2022/sk/kg Signature Not Verified Digitally Signed By:HARVINDER KAUR BHATIA Signing Date:29.08.2022 17:33:11