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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(2)For the purposes of sub-section (1) of Section 12 of the Adhiniyam the whole area of the Market Committee shall be one constituency for the election of Chairman of the Market Committee.