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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(1)(ii) in Birsa Munda Tribal University Act, 2017

(ii)the rules for the time being in force relating to the limits of withdrawals from the provident fund as applicable to such Government employees shall, so far as may be, apply to the subscriber.