Allahabad High Court
Smt. Veena Jain And Others vs Shri Anil Sant, Secretary (Higher ... on 13 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 137 of 2010 Petitioner :- Smt. Veena Jain And Others Respondent :- Shri Anil Sant, Secretary (Higher Education) And Another Petitioner Counsel :- Alok Mishra Hon'ble Vikram Nath.J.
Copy of this application has been supplied to Sri K.R.Singh, learned Standing Counsel. He may obtain instructions. Put up in the additional cause list on 18.1.2010. Order Date :- 13.1.2010 RPS