Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 43 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014 43. Repeal. - UPERC CNCE Regulations, 09 shall stand repealed with effective date of these Regulations.
