Section 26 in The Tamil Nadu Catering Establishments Rules, 1959
26. [ [Inserted by S.R.O. A-1/76, dated the 3Oth December, 1975.]
Unless the employer makes at his own cost adequate arrangements for the washing of uniforms provided by him to the employees of the catering establishments, the employees shall be paid all allowance for washing of such uniforms at the rate of rupees three per month, in arrears on the day on which the wages or salary of the employees are paid.]
