Himachal Pradesh High Court
Asha Ram & Others vs State Of H.P. & Others on 25 February, 2015
Bench: Sanjay Karol, P.S. Rana
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
CWP No. 987 of 2015.
Decided on: 25.2.2015
.
Asha Ram & others ....Petitioners
versus
State of H.P. & others. ....Respondents.
___________________________________________________________
Coram
The Hon'ble Mr. Justice Sanjay Karol, Judge.
The Hon'ble Mr. Justice P.S. Rana, Judge.
Whether approved for reporting or not?1 No
For the petitioners: Ms. Babita Advocate, vice Mr. A.K.
r Gupta, Advocate.
For the respondents : Mr. Shrawan Dogra, Advocate
General with Mr. B.S. Parmar and
Mr. V.S. Chauhan, Additional
Advocates General and Mr. Vikram
Thakur, Deputy Advocate General
for respondents No. 1 to 3.
Mr. Ashok Sharma, ASGI, for
respondent No.4.
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Sanjay Karol, Judge (Oral)
Learned counsel for the petitioners submits that petitioners shall approach the respondents within a period of four weeks from today, clearly bringing out the circumstances under which their case is covered by the decisions rendered by this Court in CWP No. 1913 of 2014, titled as Kishan 1 Whether local reporters` of the newspapers are allowed to see the judgment? ::: Downloaded on - 15/04/2017 17:38:39 :::HCHP 2 Chand and others Vs. State of H.P. and others, decided on 29.5.2014, along with connected matters.
2. No other point is urged.
.
3. Leaving the questions of law open, it is open for the petitioners to approach the respondents, as prayed for. As and when any request is received by the appropriate authority, the same shall be considered on its merits, in accordance with law, within a period of three months from the date of r representation(s), by affording adequate opportunity of hearing/representation to the petitioners. Needless to add, if the order is not in favour of the petitioners, the authority shall assign reasons while deciding the same, which shall be communicated to the petitioners.
4. With the aforesaid observations, present petition stands disposed of, so also the pending application(s), if any.
(Sanjay Karol)
Judge
25th February, 2015 (P.S. Rana)
(kck) Judge
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