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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(2)For the furtherance of the said objectives, the functions of the Foundation shall be undertaken through the implementing agency and its staff and or sponsored or supported by it or through other institutions, agencies or individuals collaborated by the implementing agency.