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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(e) in The Orissa Consumer Welfare Fund Rules, 2007

(e)To purchase equipment such as film projectors, documentary films, public address systems, testing kits, library books and magazines for the exclusive use for promotion/advancement of consumer movements in towns and rural areas; and